Bombay High Court
Dhanubai @ Dhanno Yashvant Netlekar vs The State Of Maharashtra And Others on 10 October, 2023
Author: R.G. Avachat
Bench: R.G. Avachat
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO.1527 OF 2023
Dhanubai @ Dhanno Yashvant Nitlekar ... PETITIONER
VERSUS
The State of Maharashtra & ors. ... RESPONDENTS
.......
Mr. P.P. Kothari, Advocate for petitioner
Mr. A.R. Kale, A.P.P. for State
.......
CORAM : R.G. AVACHAT AND
SANJAY A. DESHMUKH, JJ.
DATE : 10th OCTOBER, 2023
ORDER:
Heard. Issue notice to respondents returnable on 4th November 2023. Learned A.P.P. waives service for all the respondents.
(SANJAY A. DESHMUKH, J.) (R.G. AVACHAT, J.) fmp/-
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