Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttarakhand - Subsection Section 6(b) in The Uttarakhand Co-operative Service Rules, 2016 (b)a Tibetan refugee, who came over to India the 1st January, 1962, with a intention of permanently setting in India, or
