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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(1)(b) in Indian Forest Act, 1927

(b)issue such regulations for the management of the forest, waste-land or produce by the person so jointly interested as it deems necessary for the management thereof and the interests of all parties therein.