Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194(2)] [Section 194] [Entire Act] Bombay Presidency - Subsection Section 194(2)(b) in The Bombay Provincial Municipal Corporations Act, 1949 (b)alter the surface of any municipal land adjacent to or forming part of any such work by digging thereinto or depositing thereon any substance;