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[Cites 0, Cited by 6] [Section 96(1)] [Section 96] [Entire Act]

State of Gujarat - Subsection

Section 96(1)(b) in The Gujarat Co-Operative Societies Act, 1961

(b)a member, past member or a person claiming through a member, past member or a deceased member of a society, or a society which is a member of the society;