Section 18 in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015
18. Authorities of the Institute.
- The following shall be the authorities of the Institute, namely-(a)Board of Governors;(b)Academic Council;(c)Finance Committee;(d)Ethics Committee;(e)Admissions Committee;(f)Examinations Committee;(g)Selection Committee;(h)such other authorities as may be declared by regulations to be the authorities of the Institute.
