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State of Uttar Pradesh - Section

Section 23 in U.P. Prison Administration and Reforms Department Ministerial, Stenographer and Co-Related Service Rules, 2007

23. Scales Of Pay.

(1)The Scales of pay Admissible To Persons Appointed To The Various Categories Of Posts In The Service Shall Be Such As May Be Determined By The Government From Time To Time.
(2)The scales of [pay] [See now Revised Pay Scale.] at the time of commencement of these rules are given as follows :
Serial No. Name of post Scale of pay
Headquarter Cadre
1. Senior Administrative Officer Rs. 6,500-200-10,500
2. Administrative Officer Rs. 5,500-175-9,000
3. Office Superintendent Rs. 5,000-150-8,000
4. Senior Assistant Rs. 4,500-125-7,000
5. Senior Clerk Rs. 4,000-100-6,000
6. Junior Clerk/Typist Rs. 3,050-75-3,950-80-4,590
Jail Cadre
1. Senior Assistant (Central Jail) Rs. 4,500-125-7,000
2. Senior Clerk Rs. 4,000-100-6,000
3. Junior Clerk/Typist Rs. 3,050-75-3,950-80-4,590
Government Industrial Jail Depot
1. Manager Jail Depot Rs. 4,500-125-7,000
2. Salesman Rs. 3,050-75-3,950-80-4,590
Stenographer Cadre
1. Personal Assistant Grade-I Rs. 6,500-200-10,500
2. Personal Assistant Grade-II Rs. 5,500-175-9,000
3. Stenographer Grade-I Rs. 5,000-150-8,000
4. Stenographer Grade-II Rs. 4,000-100-6,000