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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act as if this Act had come into force on the 3rd day of July.[Schedule 1][See Sections 2(b) and 7(5)]
Col. 1 Col. 2   Col. 3.
Sl.No. Name in which the factory is registered withthe Chief Inspector of Factories, Uttar Pradesh and its address.   Amount of Compensation (in rupees).
  (Note.- When the factory is registered in thename of the company or firm owning or holding the factory onlease, the name as registered is specified in the column butsuch specified shall not be construed to mean that it is thatcompany or firm that is being acquired by virtue of Section 3).    
1. Ramchand and Sons Sugar Mills (Pvt.) Ltd BaraBanki ... Twenty five lakhs (Rs. 25,00,000).
2. Burhwal Sugar Mills Col.Ltd.. Burhwal DistrictBara Banki ... Twenty four lakhs (Rs. 24,00,000).
3. R.B. Lachmandas Sugar and General Mills(Pvt.)Ltd.. Jarwal Road, District Bahraich, ... Ten Lakhs (Rs. 10,00,000).
4. Maheshwari Khetan Sugar Mills (Pvt.) Ltd.,Romkola District Beoria ... Eleven Lakhs (Rs. 11,00,000)
5. Vishun Pratap Sugar Mills Ltd.. also describedas Vishum Pratap Sugar Works (Pvt.) Ltd., Khadda, DistrictDeoria .... Eight Lakhs (Rs. 8,00,000)
6. Diwan Sugar Mills, also described as Diward..Sugar and General Mills (Pvt.) Ltd., Sakhott, Tanda, DistrictMeerut. (Note.- The lessee of this factory Mills (Pvt.) Ltd. ... Twelve Lakhs (Rs. Twelve lakhs Rs. (Rs.12,00,000)
7. Ram Laxman Sugar Mills, Mohiuddinpur, DistrictMeerut. ... Thirteen lakhs and Fifty thousands (Rs.13,50,000)
8. Raza Buland Sugar Company Ltd., Rampur ... One crore, eighteen lakhs (Rs. 1,18,00,000)
9. kundari Sugar Mills, District Moradabad. ... Forty two lakhs (Rs. 42,00,000).
  [Note- The lessee of this factory is KundanSugar Mills (Pvt.) Ltd.]    
10. Shiv Prasad Banarsi Das Sugar Mills, Bijnor. ... Twenty-One lakhs (Rs. 21,00,000).
11. Ishwari Khetan Sugar Mills, Ltd., Lakshminganj,District Deoria. ... Twenty-two lakhs (Rs. 22,00,000)
12. Kamlapat Moulal Bhati Sugar Mills Ltd., BranchBhatni, also described as Kamlapat Motilat Bhatni, (Sugar Mills)Branch Bhatni, District Deoria. ... Twenty-two lakhs (Rs. 22,00,000)
[Scheduled II]
Col. 1 Col.2   Col. 3.
Sl.No. Name in which the factory is registered withthe Chief Inspector of Factories, Uttar Pradesh and its address.   Amount of compensation (in rupees).
  [Name- Where the factory is registered in thename of the company or firm owing or holding the factory onlease, the name as registered is specified to mean that it isthat company or firm that is being acquired by virtue of Section3.]    
1. Shri Janki Sugar Mills Company Limited.,Doiwala, Dehra Dun. ... Seventeen lakh. eighty thousand.
2. Lord Krishna Sugar Mills, Saharanpur. ... Seventy-one lakh, thirty eight thousandeight-six (71, 38, 086)
3. Amritsar Sugar Mills, Rohankalan, Muzaffarnagr. ... Seventy lakh, one thousand, seven hundred,sixty seven (70,01,767)
4. Jaswant Sugar Mills Limited, Bagpat Road,Meerut. ... Twenty-nine lakh, nine thousand, three hundredand forty one- (29,09,341).
5. Panniji Sugar General Mills, Panni Nagar,Bulandshahr. ... Fifty-three lakh and fifteen thousand(53,15,000)
6. H.R. Sugar Factory, Nekpur, Bareily. ... Nine lakh, seventy seven thousand, sevenhundred and eighty-five. (9,77,785)
7. Laksmi Sugar and Oil Mills Limited, Hardoi. ... Fifteen lakh, forty thousand and two hundredseventy-six (15,40,276)
8. Lakshmi Devi Sugar Mills Limited, Deoria. ... Sexteen lakh, sixty-five thousand, threehundred and seventy-nine, (16,65,379)
9. Madho Mahesh Sugar Mills Private., Limited,Munderwa, Basti. ... Sixteen lakh, eighty four thousand, six hundredand fifty-seven (16,84,657)
10. Punjab Sugar Works Limited, Chughll, Gorakhpur. ... Eleven lakh twelve thousand and fifty three.(11,12,053)
11. Mahavir Sugar Mills Private Limited., SiswaBazar, Gorakhpur. ... Five lakh, twenty-four thousand, five hundredand thirty-nine (5,24,539)
12. Laksmiji Sugar Mills, Maholi, Sitapur. ... One crore, nine lakh. ninety-four thousand, sixhundred and twenty-seven. (1,09,94,627)
[Schedule III[See Sections 2(h) and 7(5)]
Col. 1 Col. 2   Col. 3.
Sl.No. Name in which the factory is registered withthe Chief inspector of Factories, Uttar Pradesh and its address.   Amount of compensation (in rupees).
  [Note.- Where the factory is registered in thename of company or form owning or holding the factory on leasethe name as registered is specified in this column, but suchspecification shall not be construed to mean that it is thatcompany or firm that is being acquired by virtue of Section 3)    
1. Shri Sita Ram Sugar Mills Ltd., Baitalpur,Deoria. ... (Rupees sixty-eight lakh, forty-eight thousand,one hundred fifty-nine) (68,48,159)
2. Dcoria Sugar Mill, Deoria. ... (Rupees sixty-two lakh, eighty-three thousand.fifty-one) (62,83,051)
3. Ratna Sugar Mills Co.Ltd, Shahganj, Jaunpur. ... (Rupees eighty-eight lakh, thirty-one thousand,six hundred sixty-four) (88,31,664)
4. Nawabganj Sugar Mills Co.Ltd., Gonda. ... (Rupees twenty-seven lakh, seventy thousand)(27,70,000)
NotificationsEnglish translation of Udyon Anubhag-6, Notification No. 6940-SC/XVIII-6-700(16)-88, dated October 27, 1984, published in U.P. Gazette, Extra, dated 27th October, 1984, P.2. - In supersession of Notification No 6410/SC/XVIII-6-357-80, dated September 29, 1984 and in exercise of the powers under Clause (a) of Section 2 of the Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971 [U.P. Act No. 23 of 1971). as amended by the Uttar Pradesh Sugar Undertaking (Acquisition) (Amendment) Ordinance. 1984 (U.P. Ordinance No. 17 of 1974). the Governor is pleased to appoint October 28, 1984, as the appointed day, in relation to the undertakings specified in Schedule II of the said Act.