Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

NCT Delhi - Subsection

Section 38(4) in The Delhi Water Board Act, 1998

(4)The New Delhi Municipal Council and Delhi Cantonment Board, Military Engineering Services shall pay, on demand, after the close of each quarter of each year the cost of the water supplied to them in that quarter, calculated at the collecting rate.