Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(1) in The Delhi Metro Airport Express Line, General Rules, 2010

(1)Knowledge of rules.- Every Delhi Metro Airport Express Line employee shall-
(a)be fully conversant with the rules relating to his duties;
(b)pass the specified examinations as conducted by the authorised officer of the Delhi Metro Railway Administration;
(c)satisfy himself that the staff working under him are conversant with the rules relating to their duties and obtain a written assurance.