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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(9) in The Orissa General Clauses Act, 1937

(9)'Consular Officer'. "Consular Officer" shall include consul-general, consul, vice-consular agent, pro-consul, and any person for the time being authorised to perform the duties of consul-general, vice-consul or consular agent ;