Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Goa - Subsection

Section 68(9) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(9)He/She shall locate and hand over the particular answer book to the Assistant Secretary according to the requisition and obtain his/her signature in token of having received the same during the settlement of discrepancies.