Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(3) in Orissa Municipal Act, 1950

(3)Nothing in this section shall effect anything contained in any obligation of the Municipality arising from a trust legally imposed upon or accepted by them.