Supreme Court - Daily Orders
Yogender Kumar vs Union Of India on 11 January, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.16 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20303/2017
(Arising out of impugned final judgment and order dated 11-04-2017
in WPC No. 470/2015 passed by the High Court Of Delhi At New Delhi)
YOGENDER KUMAR & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.131330/2017-APPLICATION FOR SUBSTITUTION and
IA No.131336/2017-EXEMPTION FROM FILING O.T. and
IA No.131325/2017-PERMISSION TO FILE SLP/TP and
IA No.131332/2017-CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN, IA No.131333/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 11-01-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Mehul M. Gupta,Adv.
Mr. R. P. Gupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission granted.
Delay condoned and substitution allowed.
We do not find any ground to interfere with the impugned order.
The special leave petition is accordingly dismissed. Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) Signature Not Verified (PARVEEN KUMARI PASRICHA) COURT MASTER Digitally signed by MAHABIR SINGH BRANCH OFFICER Date: 2018.01.12 10:10:01 IST Reason: