Section 7(iv) in The Orissa Loan Stipend Fund Rules
(iv)The cost of travel shall be limited to actual one-way fare by air. A loan stipend for the return fare can be considered only if the candidate completes his studies successfully and submit a fresh application for sanction of the loan. The sanction of a loan for meeting the cost of onward passage does not commit Government to sanction a loan for defraying the cost of the return passage;
