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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in Paradip Port Harbour Craft Rules 1967

(1)The owner shall provide every licensed harbour craft with such crew and equipment as may be determined by the Deputy Conservator and entered in the licence. The tindal of the harbour craft shall not have board more or less than the number of the crew specified in the licence for fine or rough weather according as the harbour craft plies in fine or rough weather and shall not carry passengers or goods in excess of the number or quantity entered in the licence for the harbour craft.