Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 18 in Bombay Ferries and Inland Vessels Act, 1868 18. Short title. - This Act may be cited as the Bombay Ferries [and Inland Vessels] [These words were inserted, by Bombay 21 of 1942, section 8.] Act, 1868.
