Allahabad High Court
N.K. Pandey vs The Union Of India And Others on 9 August, 2010
Bench: Ashok Bhushan, Virendra Kumar Dixit
Court No. - 35 Case :- WRIT - A No. - 15536 of 2006 Petitioner :- N.K. Pandey Respondent :- The Union Of India And Others Petitioner Counsel :- Anil Bhushan,Miss. Rashmi Tripathi Respondent Counsel :- A.K. Nigam, A.S.G.I.,D.P. Singh,S.C. Hon'ble Ashok Bhushan J.
Hon'ble Virendra Kumar Dixit J.
List before any other bench of which one of us (Justice Ashok Bhushan) is not a member after obtaining nomination from Hon'b1e the Chief Justice. Order Date :- 9.8.2010 Rakesh