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Allahabad High Court

N.K. Pandey vs The Union Of India And Others on 9 August, 2010

Bench: Ashok Bhushan, Virendra Kumar Dixit

Court No. - 35

Case :- WRIT - A No. - 15536 of 2006

Petitioner :- N.K. Pandey

Respondent :- The Union Of India And Others

Petitioner Counsel :- Anil Bhushan,Miss. Rashmi Tripathi
Respondent Counsel :- A.K. Nigam, A.S.G.I.,D.P. Singh,S.C.

Hon'ble Ashok Bhushan J.

 
 

Hon'ble Virendra Kumar Dixit J.

List before any other bench of which one of us (Justice Ashok Bhushan) is not a member after obtaining nomination from Hon'b1e the Chief Justice. Order Date :- 9.8.2010 Rakesh