Section 12(2) in Agriculture University, Jodhpur Act, 2013
(2)Without prejudice to the generality of the foregoing powers, the Board shall exercise the following powers and perform the following functions, namely:-(i)to consider and approve the financial requirements, estimates and the budget of the University;(ii)to hold and control the property and the funds of the University and issue any general directive on behalf of the University ;(iii)to accept or transfer any property on behalf of the University;(iv)to administer funds placed at the disposal of the University for the purpose intended;(v)to arrange for the investment and withdrawal of the funds of the University ;(vi)to borrow money for capital investments with prior approval of the State Government and make suitable arrangements for its repayment;(vii)to accept on behalf of the University trusts, bequests and donations;(viii)to consider and approve the recommendations of the Academic Council, Research Council and Extension Education Council wherever required;(ix)to direct the form and use of the common seal of the University ;(x)to appoint such committees and bodies as it may deem necessary and set down the terms of reference thereof in accordance with the provisions of this Act and the Statutes;(xi)to grant affiliation to colleges or institutes on the recommendation of the Academic Council or withdraw such affiliation;(xii)to consider and approve the establishment of a new department, division, centre or research station or sub-station or abolition of any one of them or otherwise reconstitution of department, divisions, research stations or centre on the recommendation of the Academic Council;(xiii)to consider and approve establishment of a new college Faculty, amalgamation of two or more constituent colleges or Faculties into a single constituent college or Faculty or abolition of a college or Faculty or reconstitution of any of the existing Faculties on the recommendation of the Academic Council; and(xiv)to approve the recommendations of the selection committee for appointment, in the prescribed manner, of officers, teachers, employees of the rank of Assistant Registrar and above in the University.
