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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(2)(xiii) in The Punjab Minimum Wages Rules, 1950

(xiii)[ deductions made with the written authorisation of - [Inserted, vide Punjab Government Notification No. GSR CA/11/48/S.30/63, dated November, 1964.]