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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Manipur - Subsection

Section 98(1) in The Manipur Panchayati Raj Act, 1994

(1)There shall be a State Election Commission constituted by the Government for superintendence, direction and control of the preparation of electoral rolls for, and the conduct of all elections to the Panchayat bodies in the State under this Act and the rules made thereunder.