Section 43(4) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996
(4)The provisions of the Code of Criminal Procedure, 1973 (2 of 1974 ), shall, so far as may be, apply to such search or seizure under sub- section (1) as they apply to any search or seizure made under the authority of a warrant issued under section 94 of the said Code. CHAP SPECIAL PROVISIONS CHAPTER IX SPECIAL PROVISIONS
