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Calcutta High Court (Appellete Side)

India Power Corporation Limited (Ipcl) vs Jefferies India Private Limited And ... on 13 July, 2023

Author: Shampa Sarkar

Bench: Shampa Sarkar

July 13, 2023 Sl. No.1 & 2 Court No.19 s.biswas CO 900 of 2022 With CO 904 of 2022 India Power Corporation Limited (IPCL) vs. Jefferies India Private Limited and another Mr. Rahul Karmakar Mr. Jibanta Raj Dan Roy Mr. Sounak Mukherjee Mr. Nishant Choudhary ... for the petitioner in both the petitions Learned advocate for the petitioner prays for release of both the civil revisional applications.

The revisional applications are released, as prayed for.

(Shampa Sarkar, J.)