Calcutta High Court (Appellete Side)
India Power Corporation Limited (Ipcl) vs Jefferies India Private Limited And ... on 13 July, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
July 13, 2023 Sl. No.1 & 2 Court No.19 s.biswas CO 900 of 2022 With CO 904 of 2022 India Power Corporation Limited (IPCL) vs. Jefferies India Private Limited and another Mr. Rahul Karmakar Mr. Jibanta Raj Dan Roy Mr. Sounak Mukherjee Mr. Nishant Choudhary ... for the petitioner in both the petitions Learned advocate for the petitioner prays for release of both the civil revisional applications.
The revisional applications are released, as prayed for.
(Shampa Sarkar, J.)