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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2)(ii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(ii)Where the total population of Scheduled Castes and Scheduled Tribes in the Block is less than fifty percent, twenty five percent of seats of Sarpanchas of Gram Panchayats within the Block shall be reserved for Other Backward Classes.