Section 2(1)(xiv) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(xiv)"Qualifying Education" means the examination of the minimum qualification prescribed, appearance or passing as laid down under Rule 3.

Legal Document View