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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(b) in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

(b)Category wise Merit List: containing the names of the candidates belonging to the concerned categories as per rules of reservation arranged in the order of merit ranking assigned to them in the common entrance test.