Section 17(2)(xi) in The Registration Act, 1908

[Cites 0, Cited by 12] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(xi) in The Registration Act, 1908

(xi)any endorsement on a mortgage-deed acknowledging the payment of the whole or any part of the mortgage-money, and any other receipt for payment of money due under a mortgage when the receipt does not purport to extinguish the mortgage; or

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Union of India - Subsection

Section 17(2)(xi) in The Registration Act, 1908