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[Cites 0, Cited by 3] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(2) in Rajasthan Public Trust Act, 1959

(2)The State Government shall, as soon as may be after the commencement of thischapter, publish in the Official Gazette a list of the public trusts to which this chapter applies and may be like notification and in like manner add to or vary such list.