Delhi High Court - Orders
Sumedha Sharma vs All India Council For Technical ... on 9 October, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3371/2017, CM APPL. 14741/2017 & CM APPL.
33706/2017
SUMEDHA SHARMA ..... Petitioner
Through: None
versus
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS
..... Respondents
Through: Mr.Anil Soni, Standing Counsel for
AICTE
Mr.Amitesh Kumar, Ms.Priti Kumari
and Mr.Mrinal Kishor, Advocates for
AKTU
Mr.Vineet Sinha and Ms.Shruti,
Advocates for R-3
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 09.10.2023 No one has appeared on behalf of the petitioner even on the second call.
It seems that the petitioner does not wish to pursue this matter any further. Accordingly, the petition is dismissed for non-prosecution.
CHANDRA DHARI SINGH, J OCTOBER 9, 2023 Dy/ds Click here to check corrigendum, if any This is a digitally signed order.
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