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Union of India - Section

Section 5 in The Rani Lakshmi Bai Central Agricultural University Act, 2014

5. Objects of the University.

- The objects of the University shall be -
(a)to impart education in different branches of agriculture and allied sciences as it may deem fit;
(b)to further the advancement of learning and conducting of research in agricultural and allied sciences;
(c)to undertake programmes of extension education in Bundelkhand in the districts of the States under its jurisdiction;
(d)to promote partnership and linkages with national and international educational institutions; and
(e)to undertake such other activities as it may, from time to time, determine.