Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 19 in THE BIHAR GOSHALA ACT, 1950 19. Bar of application of the Charitable and Religious Trusts Act, 1920 — The provisions of the Charitable and Religious Trusts Act, 1920, shall not apply to any goshala registered under this Act.
