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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

State of Assam - Subsection

Section 276(1)(d) in Gauhati Municipal Corporation Act, 1971

(d)Keeping horses, cattle or other four-footed animals for sale or hire or for sale of the produce thereof, or for any purpose for which any charge of remuneration is made or received;