Chattisgarh High Court
Sanjay Kumar Soni vs Shri Narendra Dugga 4 Acqa/135/2009 ... on 30 October, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CONT No. 952 of 2018
1. Sanjay Kumar Soni S/o Ramesh Kumar Soni, Aged About 34 Years
Accountant Kasturba Gandhi Balika Vidyalaya ( K G B V ) Banji, R/o
Behind F C I Godown, Ward No. 20 Manedragarh, Post And Police
Station Manendragarh District Koriya Chhattisgarh.
---- Petitioner
Versus
1. Shri Narendra Dugga Collector And District Mission Director Rajiv
Gandhi Shiksha Mission Baikunthpur, Post And Police Station
Baikunthpur District Koriya Chhattisgarh.
2. Ashok Kumar Sinha District Mission Coordinator Rajiv Gandhi
Shiksha Mission District Koriya Baikunthpur Chhattisgarh.
3. Ram Dev Lakra Block Research Coordinator, Manendragarh, District
Koriya Chhattisgarh.
4. Dr. Anita Acharya Superintendent, Kasturba Gandhi Balika Vidyalaya,
Banji, Manendragarh, District Koriya Chhattisgarh.
---- Respondent
For Petitioner Shri Pushkar Sinha, Advocate
For Respondents Shri Akhilesh Kumar, Advocate
Order On Board
By
Prashant Kumar Mishra, J.
30/10/2018
1. In view of the order Annexures - R/1 & R/2 the contempt appears to have been purged, therefore, the contempt petition is disposed of. It is expected of the respondents that the order Annexure - R/2 shall be complied with promptly by the respondent No.4.
Sd/-
Judge
Gowri Prashant Kumar Mishra