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Lok Sabha Debates

Introduction Of The Constitution (Amendment) Bill, 2015 (Amendment Of Article ... on 8 May, 2015

Sixteenth Loksabha an> Title: Introduction of the Constitution (Amendment) Bill, 2015 (Amendment  of Article 330).

 

SHRI ANANDRAO ADSUL (AMRAVATI): Sir, I beg to move for leave to introduce a Bill further to amend the Constitution of India.

HON. DEPUTY-SPEAKER: The question is:

“That leave be granted to introduce a Bill further to amend the Constitution of India.”   The motion was adopted.
 
SHRI ANANDRAO ADSUL: Sir, I introduce the Bill.