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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4) in The Standards of Weights and Measures (National Standards) Rules, 1988

(4);For the purpose of deriving the value of the kilogram, the National Physical Laboratory shall arrange the periodical determination of the value of the national prototype of the kilogram in terms of the international prototype of the kilogram and the national prototype of the kilogram, the value of which is so determined, shall be the national standard of mass.