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State of Andhra Pradesh - Section

Section 28 in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

28. Power to select financing agency.

- Any land holder included in the scheme for systematic land development may apply to a financing agency selected by the Credit Officer to provide credit facility to the land holder and the said financing agency may advance loans to the land holder through the Command Area Development Authority or it nominee, for executing the scheme for systematic land development.