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[Cites 0, Cited by 0] [Section 96(9)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(9)(ii) in The Central Motor Vehicles Rules, 1989

(ii)[ new models of M3 and N3 categories of vehicles manufactured on and after the 1st April, 2015;] [ substituted by notification no. 389(E) dated by 9.6.2014 (w.e.f. 1.10.2014)]