Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act] State of Puducherry - Subsection Section 42(1)(b) in Puducherry Goods and Services Tax Act, 2017 (b)with the integrated goods and services tax paid under sect ion 3 of the Customs Tar i Act, 1975 in respect of goods imported by him; and