Section 2(b) in The Sugar Development Fund Rules, 1983
(b)'Act' means the Sugar Development Fund Act, 1982 (4 of 1982).(bb)[ "bank rate", means the standard rate as made public by the Reserve Bank of India under section 49 of the Reserve Bank of India Act, 1934 (2 of 1934) and prevailing on the date of disbursement of the instalment of the loan by the Government.] [Inserted vide GSR 687(E) dated 21.10.04.]
