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[Cites 0, Cited by 0] [Section 52S] [Entire Act]

Union of India - Subsection

Section 52S(2) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(2)On surrender of the recognition, the essential narcotic drugs as may be in the possession of the recognised medical institution shall be disposed of in such manner, including transfer to another recognised medical institution, as may be specified by the Controller of Drugs.