Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 238(9)] [Section 238] [Entire Act]

State of Punjab - Subsection

Section 238(9)(b) in Punjab Jail Manual, 1996

(b)Special skill or energy in recapturing a runaway where the escape was not due to the negligence of the warder or head warder whom it is proposed to reward.