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State of Tamilnadu - Section

Section 24 in General Rules for the Localization and Demarcation of Enclosures in Reserved Forests

24. Pending the actual survey of a reserve, it is also necessary for record to mark neatly by red ink dots on the best available maps, the boundaries, as nearly as can be shown; and when boundary lines have been cleared, this also should be shown on the map by a thin red line just above and another just below the dots.