Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(7)(e) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(e)any medication errors and adverse drug reactions shall be recorded in the patient's medical record; and