Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 40 in The Maharashtra Project Affected Persons Rehabilitation Act, 1999 40. Ares. |-| (c)| More than 2 Hectares and 42 Ares and not more than 3 Hectaresand 23 Ares.| (c)| The area in excess of 2 Hectares and 2 Ares but not more than
