Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(1) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (1)the mark or label containing the particulars of the seed as specified under clause (b) of Section 11 shall appear on each container of seed at a conspicuous place in which the seed is packed and shall be legible.
