Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in The Company Law Board Regulations, 1991 27. Review. - Regulation 27 omitted by CLB (Amendment) Regulations, 1992. (vide G.S.R.492(E) dated 14/5/92)
