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[Cites 0, Cited by 0] [Section 380(1)] [Section 380] [Entire Act]

Union of India - Subsection

Section 380(1)(a) in The Companies Act, 2013

(a)a certified copy of the charter, statutes or memorandum and articles, of the company or other instrument constituting or defining the constitution of the company and, if the instrument is not in the English language, a certified translation thereof in the English language;