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[Cites 0, Cited by 12] [Section 269UF] [Entire Act]

Union of India - Subsection

Section 269UF(1) in The Income Tax Act, 1961

(1)Where an order for the purchase of any immovable property by the Central Government is made under sub-section (1) of section 269-UD, the Central Government shall pay, by way of consideration for such purchase, an amount equal to the amount of the apparent consideration.