Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The Haj Committee Act, 2002

(2)The Central Government shall afford all reasonable assistance to the Committee in the discharge of the duties specified in sub- section (1) .