Section 10(2)(f) in The Ranchi District Tana Bhagat Raiyats' Agricultural Lands Restoration Act, 1947

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(f)the manner in which the net income, if any, derived from the holding or land referred to in Section 2 shall be disposed of; and

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